Delhi High Court - Orders
Stup Consultants Private Limited vs Voyants Solutions Private Limited on 24 April, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 30/2023, I.A. 7148/2023 (Stay)
STUP CONSULTANTS PRIVATE LIMITED ..... Petitioner
Through: Mr. Tishampati Sen, Ms.
Riddhi Sancheti, Mr. Anurag
Anand and Ms. Tasmya T.,
Advocates.
versus
VOYANTS SOLUTIONS PRIVATE LIMITED .... Respondent
Through: Mr. Sushil Kumar Singhal,
Advocate.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 24.04.2023 The respondent who has entered appearance may file a reply within a period of three weeks from today.
Let the matter be called again on 29.05.2023.
YASHWANT VARMA, J.
APRIL 24, 2023 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:26.04.2023 16:37:03