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Delhi High Court - Orders

Stup Consultants Private Limited vs Voyants Solutions Private Limited on 24 April, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~2
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     O.M.P. (T) (COMM.) 30/2023, I.A. 7148/2023 (Stay)
                          STUP CONSULTANTS PRIVATE LIMITED ..... Petitioner
                                       Through: Mr. Tishampati Sen, Ms.
                                                Riddhi Sancheti, Mr. Anurag
                                                Anand and Ms. Tasmya T.,
                                                Advocates.

                                             versus

                          VOYANTS SOLUTIONS PRIVATE LIMITED .... Respondent
                                      Through: Mr. Sushil Kumar Singhal,
                                                Advocate.

                          CORAM:
                          HON'BLE MR. JUSTICE YASHWANT VARMA
                                             ORDER

% 24.04.2023 The respondent who has entered appearance may file a reply within a period of three weeks from today.

Let the matter be called again on 29.05.2023.

YASHWANT VARMA, J.

APRIL 24, 2023 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:26.04.2023 16:37:03