Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in Nims University Rajasthan, Jaipur Act, 2008

(2)The manner of appointment and powers and functions of such officers shall be such as may be prescribed by the Statutes.