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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(5)(b) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(b)Where two officers, in occupation of separate residences at the same station, one allotted under these rules and another from a pool to which these rules do not apply, marry each other, any one of them shall surrender any one of the residences within one month of such marriage;