Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Constitution Article Section 9 in THE CONSTITUTION (SEVENTY-FOURTH AMENDMENT) ACT, 1992 9. Safeguarding the interests of weaker sections of society, including the handicapped and mentally retarded.
