Punjab-Haryana High Court
Punjab State Electricity Board And ... vs Harjit Kaur And Another on 1 November, 2010
In the High Court of Punjab and Haryana at Chandigarh
C.M.No. 885-C of 2010 and
RSA No. 317 of 2010(O&M)
Date of Decision: November 01, 2010
Punjab State Electricity Board and another
---Petitioners
versus
Harjit Kaur and another
---Respondents
Coram: HONBLE MR. JUSTICE GURDEV SINGH
***
Present: None for the appellants
***
GURDEV SINGH, J.
The appeal was called several times but no one has put in appearance of behalf of the appellants.
The appeal is, therefore, dismissed in default.
(GURDEV SINGH) JUDGE November 01, 2010 PARAMJIT