Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Uttarakhand - Subsection Section 48(1) in Himgiri Zee University Act, 2003 (1)If Taleem Research Foundation, Ahmadabad proposes dissolution of the University in the Sky accordance with the law governing its constitution or incorporation, it shall give at least three months notice in writing to the State Government.
