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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(13) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(13)"Grower" means a person who is engaged in raising/ producing any commodity of agricultural produce and brings it for sale and is engaged in sale/purchase or export of such commodities as notified in person or through his agent;