Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2)(a) in The West Bengal Khadi And Village Industries Board Act, 1959

(a)the terms and conditions of appointment and service and the salaries and allowances of officers and [employees] [Word substituted for the word 'servants' by W.B. Act 35 of 1983.] of the Board, other than the Secretary and the Executive Officer of the Board;