Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(1)(b) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(b)sufficient funds have been provided for such expenditure in the budget for the year or by re-appropriation of funds.