Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jharkhand - Subsection Section 19(1) in Jharkhand Advocates Clerks Welfare Fund Act, 2018 (1)The Committee shall meet at least once in three months or more often if found necessary to transact its business under this Act or the rule made there under.
