Delhi High Court - Orders
Church Of India (Cipbc) vs Shri Atul Pandey, The Additional ... on 20 May, 2025
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 318/2025
CHURCH OF INDIA (CIPBC) .....Petitioner
Through: Mr. Shashwat Jaiswal, Adv. (through
VC).
versus
SHRI ATUL PANDEY, THE ADDITIONAL DISTRICT
MAGISTRATE (CENTRAL) .....Respondent
Through: Mr. Sanjay Kumar Pathak (SC), Mr.
M.S. Akhtar, Mrs. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Advs.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 20.05.2025
1. Mr. Shashwat Jaiswal, counsel for petitioner, seeks to withdraw this petition with liberty, considering their representation was decided on 13 th May 2025.
2. Petition is dismissed as withdrawn.
3. If petitioner has any grievance against the decision, they are at liberty to seek their remedies in accordance with law.
4. Order be uploaded on the website of this Court.
ANISH DAYAL, J MAY 20, 2025/ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/06/2025 at 16:24:43