Section 171C(2)(b) in The Indian Penal Code, 1860

[Cites 0, Cited by 1] [Section 171C(2)] [Section 171C] [Entire Act]

Union of India - Subsection

Section 171C(2)(b) in The Indian Penal Code, 1860

(b)induces or attempts to induce a candidate or voter to believe that he or any person in whom he is interested will become or will be rendered an object of Divine displeasure or of spiritual censure,

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Union of India - Subsection

Section 171C(2)(b) in The Indian Penal Code, 1860