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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(2) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

(2)Notwithstanding such repeal, anything done or any action taken under the Andhra Pradesh Minor Forest Produce (Regulation of Trade) Ordinance, 1970 shall be deemed to have been done or taken under the corresponding provisions of this Act as if this Act had come into force on the 6th October, 1970.The Schedule.(See sections 1 (4) and 2 (5).Abnus (or Tuniki or Beedi) Leaves.