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Rajasthan High Court - Jaipur

Smt Vandana Sharma&Anr vs State Of Raj & Ors on 14 November, 2013

Author: Mn Bhandari

Bench: Mn Bhandari

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
JAIPUR BENCH, JAIPUR
ORDER 
SB Civil Writ Petition No.8352/2009
Smt Vandana Sharma & anr  versus State of Rajasthan & ors 
14.11.2013
HON'BLE MR. JUSTICE MN BHANDARI
Mr Yunus Khan  - for petitioner(s)
BY THE COURT: 

Learned counsel prays for withdrawal of the writ petition.

In view of aforesaid, writ petition is dismissed as withdrawn. (MN BHANDARI), J.

bnsharma All corrections made in the judgment/ order have been incorporated in the judgment/ order being emailed.

(BN Sharma) PS-cum-JW