Rajasthan High Court - Jaipur
Smt Vandana Sharma&Anr vs State Of Raj & Ors on 14 November, 2013
Author: Mn Bhandari
Bench: Mn Bhandari
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN JAIPUR BENCH, JAIPUR ORDER SB Civil Writ Petition No.8352/2009 Smt Vandana Sharma & anr versus State of Rajasthan & ors 14.11.2013 HON'BLE MR. JUSTICE MN BHANDARI Mr Yunus Khan - for petitioner(s) BY THE COURT:
Learned counsel prays for withdrawal of the writ petition.
In view of aforesaid, writ petition is dismissed as withdrawn. (MN BHANDARI), J.
bnsharma All corrections made in the judgment/ order have been incorporated in the judgment/ order being emailed.
(BN Sharma) PS-cum-JW