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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(ix) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(ix)to make provision for the control of admission, conduct and discipline of the students of the University and to make arrangements for promoting their health and general welfare;