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Gujarat High Court

Sterlite Technologies Limited vs Space Application Centre on 31 August, 2018

Author: Anant S. Dave

Bench: Anant S. Dave

         C/IAAP/126/2018                                       ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/PETN. UNDER ARBITRATION ACT NO. 126 of 2018

==========================================================
                     STERLITE TECHNOLOGIES LIMITED
                                 Versus
                       SPACE APPLICATION CENTRE
==========================================================
Appearance:
MR SUJAL S SHAH(3185) for the PETITIONER(s) No. 1
NOTICE SERVED(4) for the RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE

                             Date : 31/08/2018
                              ORAL ORDER

At  the   request   of   learned  advocate  for   the   respondent,   the  matter is adjourned to 14th September, 2018. 

(ANANT S. DAVE, J) ALI Page 1 of 1