Gujarat High Court
Sterlite Technologies Limited vs Space Application Centre on 31 August, 2018
Author: Anant S. Dave
Bench: Anant S. Dave
C/IAAP/126/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 126 of 2018
==========================================================
STERLITE TECHNOLOGIES LIMITED
Versus
SPACE APPLICATION CENTRE
==========================================================
Appearance:
MR SUJAL S SHAH(3185) for the PETITIONER(s) No. 1
NOTICE SERVED(4) for the RESPONDENT(s) No. 1
==========================================================
CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE
Date : 31/08/2018
ORAL ORDER
At the request of learned advocate for the respondent, the matter is adjourned to 14th September, 2018.
(ANANT S. DAVE, J) ALI Page 1 of 1