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Union of India - Section

Section 83 in The Navy (Pay And Allowances) Regulations, 1966

83. Refund of special uniform allowance.

- Officers to whom the special uniform allowance under regulation 79 has been paid and who leave the appointments specified in sub-regulation (2) thereof before completing eighteen months therein shall be required to refund half the allowance if they fail to complete one year of service, or a quarter of it if they serve for an year or more but less than eighteen months, in such appointments.Personal Pay--Pre-1936 Officers