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State of Rajasthan - Section

Section 70 in The Nathdwara Temple Rules, 1973

70. Travelling and daily allowance.

- Travelling allowance and daily.allowance payable to the permanent salaried staff will be such as may be determined by the Board.B-Non-salaried Employees[71. The Conditions of service of non-salaried employees. - The conditions of service of the non-salaried employees of the Board shall be regulated by the established usages and customs of the temple. Such employees shall not be entitled to any gratuity.] [Substituted by Notification. No. F. 112(3) Revenue /3/81, dated 2-12-1982; Rajasthan Gazette Part IV-C (1), dated 6-1-1983, P. 653. [6-1-1983].]C- Classification of service, their appointment, Disciplinary action and penalties