Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(a) in United Provinces Acquisition of Property (Flood Relief) Act, 1948 (a)"Building material" includes bricks, timber, bamboo, earth, lime, cement, iron and steel, and other material required in construction of houses;
