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Union of India - Section

Section 17 in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

17. Transfer by way of sale of shares involving write-off. - Where the transfer by way of sale of shares or security referred to in sub-regulation (1) of regulation 16 by any Indian party listed on any stock exchange in India, is for a price less than the amount invested in the share or the security transferred,--