Section 12(1)(a) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

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Union of India - Subsection

Section 12(1)(a) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(a)monthwise consolidated statement showing the amount collected and remitted on account offees proceeds in respect of each National Highway Section or permanent bridge alongwith the details of number and date of demand draft bywhich the amount has been remitted, and

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Union of India - Subsection

Section 12(1)(a) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997