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State of Jharkhand - Section

Section 277 in Bihar Education Code, 1961

277. Appeals against refusals to issue Transfer Certificates.

- If the transfer certificate is withheld for reasons other than the above, an appeal will lie to the District Education Officer, who may, after making full enquiries, instruct the Headmaster/Principal to issue the certificate. Pending the result of the enquiry, the District Education Officer may, if he feels justified in doing so, authorise the temporary admission of the pupil into another school.