Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43A] [Entire Act] State of Goa - Subsection Section 43A(ii) in The Goa, Daman and Diu (Excise Duty) Rules, 1964 (ii)Omitted vide notification No. 1/1/2000-Fin (R & C) (C) dated 26-04-2000.
