Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1217 in Police Regulations, Bengal , 1943 1217. Place at which journey begins and ends. - Under note 2 to S. R. 38 of the Fundamental Rules the Court house of the chief local executive officer shall be the point from which a journey is held to commence or at which it is held to end.
