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[Cites 0, Cited by 0] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(6) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(6)A member of the Board, other than an ex-officio member may resign from his office by a letter addressed tothe Chairperson, Board of Management and such resignation shall take effect, as soon as, it has been accepted byhim;