Section 36(2)(c) in Professor Jayashankar Telangana State Agricultural University Act, 1963

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(2)(c) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(c)to make recommendations to the Board on all proposals involving expenditure, for which no provision or inadequate provision has been made in the budget, or in excess of the budget provision.

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State of Telangana - Subsection

Section 36(2)(c) in Professor Jayashankar Telangana State Agricultural University Act, 1963