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State of Odisha - Section

Section 11 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

11. Absence of President or Vice-President.

- In the ordinary meeting of the Parishad, convened after the Vice-President enters upon office, there shall be drawn a panel of three members, in order of priority who shall exercise the powers and perform the functions of the President in case the office of the President, or as the case may be, the office of the Vice-President is vacant.