Section 9(9) in Central Electricity Regulatory Commission (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018
9.2Application for Transmission License. - (1) At the time of consideration of application by this Commission for grant of transmission license to a transmission licensee, the CTU while making its recommendations shall submit the following:(a)Recommendations of the scheme by the concerned RPC(s);(b)Results of the system studies carried out by CTU;(c)Assumptions and Inputs considered in system studies;(d)Status of upstream/ downstream transmission system; and(e)Status of consultation with the stakeholders along with Comments / suggestions of stakeholders and its treatment.
