Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iv) in The Foreign Exchange Management (Deposit) Regulations, 2000

(iv)"Deposit" includes deposit of money with a bank, company, proprietory concern, partnership firm, corporate body, trust or any other person;