Section 6 in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969
6. Demarcation of road passing through survey number.
- Where a carttrack or foot-path or a road for laden animal passes through a survey number, stones of such size may be prescribed by the Director shall be fixed on the common boundary at points where such a foot-path or road enters and leaves a survey number; such stones shall be fixed on both sides of the common boundary of survey numbers traversed by such roads.
