Section 221(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
(d)the record of the medical examination referred to in sub- clause (i) or sub-clause (ii) of clause (a) of every building worker employed by him is maintained in a register in Form-22 annexed to these rules and such register shall be made available to the Inspector having jurisdiction, on demand;
