Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(E) in Finance Act, 2015

(E)in sub-section (4), -
(i)for the words, brackets and figure "or in sub-section (3)", the words, brackets, letter and figure "or clause (a) of sub-section (3)" shall be substituted;
(ii)after the words "senior citizen,", the words "or a very senior citizen," shall be inserted;
(iii)the Explanation shall be omitted;