Patna High Court - Orders
Dhaneshwar Pathak vs Idol Sri Rameshwar Nath Mahade on 23 December, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13329 of 2011
Dhaneshwar Pathak
Versus
Idol Sri Rameshwar Nath Mahade
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10. 23.12.2011Issue notice to the respondent no.1 only in admission matter. The petitioner shall file the requisites in admission matter in ordinary process as well as registered post both within one week after X-mas holidays. Peremptory.
In the meantime, further proceeding in Title Suit No.230 of 1993 pending in the Court of 6th Subordinate Judge, Ara shall remain stayed.
Saurabh ( Mungeshwar Sahoo, J.)