Rajasthan High Court - Jaipur
Managing Committee, Army Public School vs Brajesh Pandit And Ors on 13 May, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6921/2014
Managing Committee, Army Public School
----Petitioner
Versus
Brajesh Pandit And Ors.
----Respondent
Connected With S.B. Civil Writ Petition No. 203/2014 Managing Committee Army
----Petitioner Versus Prem Chand Dabi Ors
----Respondent For Petitioner(s) : Mr. Tarun Kumar Verma Adv. For Respondent(s) : Mr. D.P. Sharma Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 13/05/2019 Counsel for the petitioner submits that arguing counsel is not available.
Counsel for the parties are directed to prepare and file brief synopsis with relevant dates in advance.
List the matter on 20th May, 2019.
(ASHOK KUMAR GAUR),J Monika/104-105 (Downloaded on 29/06/2019 at 12:49:22 AM) Powered by TCPDF (www.tcpdf.org)