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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020

(3)The National Teachers’ Eligibility Test for Homoeopathy shall become operational on such date, within three years from the date on which this Act comes into force, as may be notified by the Central Government:Provided that nothing contained in this section shall apply to the teachers appointed prior to the date notified under sub-section (3).