Section 14(3)(i) in Assam Madrassa Education (Provincialisation of Services of Employees and Re-Organization of Madrassa Educational Institutions) Act, 2018

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

(i)The Deputy Commissioner or his nominee not below the rank of Additional Deputy Commissioner of the concerned district -Chairman;

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