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Madras High Court

K.Subramani vs Mr.Atulya Misra on 26 February, 2021

Author: R.Subbiah

Bench: R.Subbiah

                                                                          Contempt Petition No.647 of 2019



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 26.02.2021

                                                      CORAM

                                     THE HONOURABLE MR.JUSTICE R.SUBBIAH

                                           Contempt Petition No.647 of 2019

                K.Subramani
                S/o.Krishnan                                                   ... Petitioner

                                                         Vs.
                1.Mr.Atulya Misra, I.A.S.,
                  Secretary,
                  Government of Tamil Nadu,
                  Environment & Forest Department,
                  Fort St.George, Chennai – 600009.

                2.Mr.Basavaraj, I.F.S.,
                  Principal Chief Conservator of Forest,
                  having office at Panagal Building,
                  Saidapet, Chennai – 600015.

                3.Mr.V.Saravanan, I.F.S.,
                  Deputy Director,
                  Mudumalai Tiger Reserve Forest,
                  Udagamandalam, Nilgiris.

                4.Ms.Sneha Latha, I.A.S.,
                  Accountant General of Tamil Nadu,
                  Office at DMS Compound,
                  Teynampet, Chennai – 600018.                                 ... Respondents


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https://www.mhc.tn.gov.in/judis/
                                                                             Contempt Petition No.647 of 2019



                Prayer: Contempt Petition filed u/s.11 of the Contempt of Courts Act praying to
                punish the respondents for the willful disobedience of the order of this Court
                passed in W.P.No.31785 of 2016 dated 14.09.2016.


                                      For Petitioner    : Mr.S.Mani

                                      For Respondents : Mr.M.Elumalai,
                                                        Additional Government Pleader
                                                       *****

                                                       ORDER

[Order of the Court was made by R.SUBBIAH, J] The present Contempt Petition has been filed by petitioner alleging non-

compliance of the order of this Court passed in W.P.No.31785 of 2016 dated 14.09.2016.

2. Heard learned counsel for petitioner and learned Additional Government Pleader appearing for respondents.

3. Today, when the matter is taken up for consideration, learned Additional Government Pleader appearing for respondents submits that the order of this Court, which is in contempt, has been complied with.

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https://www.mhc.tn.gov.in/judis/ Contempt Petition No.647 of 2019 Since the order of this Court, which is in contempt, has been complied with, nothing survives for adjudication in the present Contempt Petition. Accordingly, the Contempt Petition is closed.

26.02.2021 Speaking Order Index:Yes/No Internet: Yes gm 3/4 https://www.mhc.tn.gov.in/judis/ Contempt Petition No.647 of 2019 R.SUBBIAH, J gm Contempt Petition No.647 of 2019 26.02.2021 4/4 https://www.mhc.tn.gov.in/judis/