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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2) in The Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998

(2)Any person or bureau or party who contravenes any of the provisions of this Act, shall, on conviction, be punishable with fine which may extend to five thousand rupees or, with simple imprisonment which may extend to six months, or with both.