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[Cites 0, Cited by 0] [Section 33(7)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(7)(g) in The Representation of the People Act, 1951

(g)in the case of bye-elections to the Council of States for filling two or more seats allotted to a State, which are held simultaneously, for filling more than two such seats;