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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(7) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(7)Conveyers which carry loads up-inclines shall be provided with mechanical devices, that will prevent machinery from reversing and carrying the loads back towards the loading point in the event of the power being cut off.