Section 18(1)(a) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(a)in the case of any notice or order of a general nature or affecting a class of persons, be published in the Tamil Nadu Government Gazette;

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