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Madhya Pradesh High Court

Nand Kumar Singh vs Chhavi Narayan on 22 April, 2016

MCRC-14018-2015

(NAND KUMAR SINGH Vs CHHA VI NARA YAN)
22-04-20 1 6

None present for the applicant.

Shri B.D.Singh, learned Government Advocate, for the
respondent/State.

Adjourned.

Listt after ensuing summer vacation. (RAJ ENDRA MENON) (ANURAG SHRIVASTAVA) JUDGE JUDGE M