Madhya Pradesh High Court
Nand Kumar Singh vs Chhavi Narayan on 22 April, 2016
MCRC-14018-2015 (NAND KUMAR SINGH Vs CHHA VI NARA YAN) 22-04-20 1 6 None present for the applicant. Shri B.D.Singh, learned Government Advocate, for the respondent/State.
Adjourned.
Listt after ensuing summer vacation. (RAJ ENDRA MENON) (ANURAG SHRIVASTAVA) JUDGE JUDGE M