Madhya Pradesh High Court
Pragya Dubey vs Jiwaji University Thr. on 13 March, 2019
1 WP-3296-2017
The High Court Of Madhya Pradesh
WP-3296-2017
(PRAGYA DUBEY Vs JIWAJI UNIVERSITY THR.)
28
Gwalior, Dated : 13-03-2019
Shri Prakash Brau, Advocate for the petitioner.
Shri Deepak Khot, Advocate for respondents No. 1 & 2.
Let the case be taken up after two weeks alongwith WP 3185/2017.
(SHEEL NAGU) JUDGE DHANANJ Digitally signed by DHANANJAYA BUCHAKE DN: c=IN, o=HIGH COURT OF M.P. BENCH GWALIOR, ou=P. S., postalCode=474011, AYA st=Madhya Pradesh, Bu 2.5.4.20=d94ba0c97d32b052dc2b2953e50aa2259 fffca02f0df64f6e380887af9a76471, 2.5.4.45=03210001789E00741B6821B4768B566B4 765F459D8C46A18A92D65787E324985807413, BUCHAKE cn=DHANANJAYA BUCHAKE Date: 2019.03.13 17:38:10 +05'30'