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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(b)he has been convicted by a Criminal Court for any offence involving moral turpitude committed under any law for the time being in force;