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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(b)the Executive Council may delegate any of its powers or functions, conferred or imposed by or under this Act, to -
(i)the Vice-Chancellor,
(ii)a committee constituted from among its own members,
(iii)a committee constituted in accordance with the Statutes or the Ordinances, or
(iv)any of the Faculty Councils for post-graduate and undergraduate studies;