Calcutta High Court (Appellete Side)
Sunil Poddar vs Unknown on 30 October, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
1 30.10.2018Ct. No. 8
Pk/ss CRM No. 9559 of 2018 In Re:- An application for bail under Section 439 of the Code of Criminal Procedure filed on 26.10.2018.
And In the matter of:- Sunil Poddar petitioner Mr. Rameswar Sinha for the petitioner Mr. N. Ahmed for the State On the prayer of the learned advocate for the petitioner, list the application before the Regular Bench.
(DEBANGSU BASAK, J.) (BISWAJIT BASU, J.)