Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Bihar - Subsection

Section 80(2)(i) in Bihar Regional Development Authority Act, 1974

(i)the factors to be taken in to consideration in determining the rates of betterment charges in respect of property situate in any area;