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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(a) in Agriculture University, Jobner Act, 2013

(a)There shall be a Director of Education who shall be responsible for academic coordination for teaching, research and extension, admission of Under Graduate and Postgraduate and management and control of examinations at Under Graduate and Post-graduate levels. He will be concerned with the policy matters and system regarding resident instructions in the University and development of educational technology.