Punjab-Haryana High Court
Jitendra Kumar And Ors vs State Of Haryana & Ors on 10 December, 2015
Bench: Satish Kumar Mittal, Shekher Dhawan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
LPA No. 1751 of 2015 ( O&M )
DATE OF DECISION : 10.12.2015
Jitendra Kumar and others
.... APPELLANTS
Versus
State of Haryana and others
.... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE SHEKHER DHAWAN
Present : Mr. D.S. Patwalia, Senior Advocate, with
Mr. Sehajbir Singh, Advocate,
for the appellants.
***
SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel prays that the appellants may be permitted to withdraw this appeal with liberty to file review application before the learned Single Judge.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
December 10, 2015 ( SHEKHER DHAWAN )
ndj JUDGE
DASS NAROTAM
2015.12.10 16:16
I attest to the accuracy and
authenticity of this document