Section 36(7) in The United Provinces Indian Medicine Act, 1939
(7)[ to perform such functions for the development of Ayurvedic and Unani Systems of medicine and surgery as may be consistent with the provisions of the Act;] [Substituted by U. P. Act No. 35 of 1975, Section 4 (c) (w.e.f. 13-8-1975).]
